Land Ports Authority of India Act, 2010
An Act to provide for the establishment of the Land Ports Authority of India to put in place systems which address security imperatives and for the development and management of facilities for cross border movement of passengers and goods at designated points along the international borders of India and for matters connected therewith or incidental thereto.
- Act number
- Act 31 of 2010
- Year
- 2010
- Enacted on
- 31-08-2010
- In force from
- 01-03-2012
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade
Read the full text of Land Ports Authority of India Act, 2010 section by section on LawLens.
Official source: India Code