Reserve Bank (Transfer to Public Ownership) Act, 1948
रिजर्व बैंक (लोक स्वामित्व को अन्तरण) अधिनियम,1948
An Act to bring the share capital of the Reserve Bank of India into public ownership and to make consequential amendments in the Reserve Bank of India Act, 1934.
- Act number
- Act 62 of 1948
- Year
- 1948
- Enacted on
- 23-09-1948
- In force from
- 23-09-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Reserve Bank (Transfer to Public Ownership) Act, 1948 section by section on LawLens.
Official source: India Code