Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
महात्मा गांधी अन्तरराष्ट्रीय हिन्दी विश्वविद्यालय अधिनियम, 1996
An Act to establish and incorporate a teaching University for the promotion and development of Hindi language and literature, through teaching and research, with a view to enabling Hindi to achieve greater functional efficiency and recognition as a major international language and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 3 of 1997
- Year
- 1997
- Enacted on
- 08-01-1997
- In force from
- 29-12-1997
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code