Madras Rent and Revenue Sales Act, 1839

Act number

Act 7 of 1839

Year

1839

Enacted on

18-03-1839

In force from

1 June 2016

Jurisdiction

Central Act (India)

Subjects

Land And Property

Read the full text of Madras Rent and Revenue Sales Act, 1839 section by section on LawLens.

Official source: India Code