Indira Gandhi National Open University Act, 1985
इन्दिरा गांधी राष्ट्रीय मुक्त विश्वविद्यालय अधिनियम, 1985
An Act to establish and incorporate an open University at the national level for the introduction and promotion of the open university and distance education systems in the educational pattern of the country and for the co-ordination and determination of standards in such systems.
- Act number
- Act 50 of 1985
- Year
- 1985
- Enacted on
- 02-09-1985
- In force from
- 20-09-1985
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Indira Gandhi National Open University Act, 1985 section by section on LawLens.
Official source: India Code