Police Act, 1861
पुलिस अधिनियम,1861
An Act for the Regulation of Police.
- Act number
- Act 5 of 1861
- Year
- 1861
- Enacted on
- 22-03-1861
- In force from
- 22-03-1861
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
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Official source: India Code