East Punjab Urban Rent Restriction Act (Extension to Chandigarh) Act, 1974
An Act to extend the East Punjab Urban Rent Restriction Act, 1949, to the Union territory of Chandigarh.
- Act number
- Act 54 of 1974
- Year
- 1974
- Enacted on
- 20-12-1974
- In force from
- 20-12-1974
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development
Read the full text of East Punjab Urban Rent Restriction Act (Extension to Chandigarh) Act, 1974 section by section on LawLens.
Official source: India Code