Handlooms (Reservation of Articles for Production) Act, 1985
हथकरघा (उत्पादनार्थ वस्तु आरक्षण) अधिनियम,1985
An Act to provide for reservation of certain articles for exclusive production by handlooms and for matters connected therewith.
- Act number
- Act 22 of 1985
- Year
- 1985
- Enacted on
- 29-03-1985
- In force from
- 31-03-1986
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment
Read the full text of Handlooms (Reservation of Articles for Production) Act, 1985 section by section on LawLens.
Official source: India Code