Mangrol and Manavadar (Administration of Property) Act, 1949
मांगरोल तथा माणवदर (सम्पत्ति-प्रशासन)अधिनियम, 1949
An Act to provide for the vesting of certain properties belonging to the States of Mangrol and Manavadar in Kathiawar in the Managers of the said States.
- Act number
- Act 2 of 1949
- Year
- 1949
- Enacted on
- 14-02-1949
- In force from
- 14-02-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
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Official source: India Code