Warehousing Corporations (Supplementary) Act, 1965
राष्ट्रीय कैडेट कोर अधिनियम,1948
An Act to supplement the provisions of the Warehousing Corporations Act, 1962.
- Act number
- Act 20 of 1965
- Year
- 1965
- Enacted on
- 22-09-1965
- In force from
- 27-11-1965
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
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Official source: India Code