Unlawful Activities (Prevention) Act, 1967
विधिविरुद्ध क्रिया-कलाप (निवारण) अधिनियम,1967
An Act to provide for the more effective prevention of certain unlawful activities of individuals and associations, and for dealing with terrorist activities, and for matters connected therewith.
- Act number
- Act 37 of 1967
- Year
- 1967
- Enacted on
- 30-12-1967
- In force from
- 30-12-1967
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law, Defence And National Security
Read the full text of Unlawful Activities (Prevention) Act, 1967 section by section on LawLens.
Official source: India Code