Prevention of Corruption Act, 1988
भ्रष्टालचार निवारण अधिनियम,1988
An Act to consolidate and amend the law relating to the prevention of corruption and for matters connected therewith.
- Act number
- Act 49 of 1988
- Year
- 1988
- Enacted on
- 09-09-1988
- In force from
- 09-09-1988
- Jurisdiction
- Central Act (India)
- Subjects
- Money Laundering And Anti Corruption
Read the full text of Prevention of Corruption Act, 1988 section by section on LawLens.
Official source: India Code