Geographical Indications of Goods (Registration and Protection) Act, 1999
माल का भौगोलिक उपदर्शन (रजिस्ट्रीकरणऔर संरक्षण) अधिनियम, 1999
An Act to provide for the registration and better protection of geographical indications relating to goods.
- Act number
- Act 48 of 1999
- Year
- 1999
- Enacted on
- 30-12-1999
- In force from
- 15-09-2003
- Jurisdiction
- Central Act (India)
- Subjects
- Intellectual Property
Read the full text of Geographical Indications of Goods (Registration and Protection) Act, 1999 section by section on LawLens.
Official source: India Code