Babasaheb Bhimrao Ambedkar University Act, 1994
बाबासाहेबभीमरावअंबेडकरविश्वविद्यालय अधिनियम,1994
An Act to establish and incorporate a teaching and residential University in the State of Uttar Pradesh and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 58 of 1994
- Year
- 1994
- Enacted on
- 30-09-1994
- In force from
- 10-01-1996
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code