State of Arunachal Pradesh Act, 1986
अरुणाचल प्रदेश राज्य अधिनियम, 1986
An Act to provide for the establishment of the State of Arunachal Pradesh and for matters connected therewith.
- Act number
- Act 69 of 1986
- Year
- 1986
- Enacted on
- 24-12-1986
- In force from
- 20-02-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of State of Arunachal Pradesh Act, 1986 section by section on LawLens.
Official source: India Code