Economic Offences (Inapplicability of Limitation) Act, 1974
आर्थिक अपराध (परिसीमा का लागू न होना) अधिनियम, 1974
An Act to provide for the inapplicability of the provisions of Chapter XXXVI of the Code of Criminal Procedure, 1973 to certain economic offences.
- Act number
- Act 12 of 1974
- Year
- 1974
- Enacted on
- 27-03-1974
- In force from
- 01-04-1974
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
Read the full text of Economic Offences (Inapplicability of Limitation) Act, 1974 section by section on LawLens.
Official source: India Code