Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979
हरियाणा और उत्तर प्रदेश (सीमा-परिर्वतन)अधिनियम, 1979
An Act to provide for the alteration of boundaries of the States of Haryana and Uttar Pradesh and for matters connected therewith.
- Act number
- Act 31 of 1979
- Year
- 1979
- Enacted on
- 11-06-1979
- In force from
- 11-06-1979
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979 section by section on LawLens.
Official source: India Code