Architects Act, 1972
वास्तुविद् अधिनियम, 1972
An Act to provide for the registration of architects and for matters connected therewith.
- Act number
- Act 20 of 1972
- Year
- 1972
- Enacted on
- 31-05-1972
- In force from
- 02-04-1973
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Architects Act, 1972 section by section on LawLens.
Official source: India Code