Indian Tolls (Army and Air Force) Act, 1901
भारतीय पथ-कर (सेना और वायु सेना) अधिनियम, 1901
An Act to amend the law relating to the exemption from tolls of persons and property belonging to the Army or Air Force.
- Act number
- Act 2 of 1901
- Year
- 1901
- Enacted on
- 22-02-1901
- In force from
- 01-04-1901
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Indian Tolls (Army and Air Force) Act, 1901 section by section on LawLens.
Official source: India Code