Petroleum Act, 1934

पेट्रोलियम अधिनियम,1934

An Act to consolidate and amend the law relating to the import, transport, storage, production, refining and blending of petroleum.

Act number

Act 30 of 1934

Year

1934

Enacted on

06-09-1934

In force from

30-03-1937

Jurisdiction

Central Act (India)

Subjects

Energy And Electricity

Read the full text of Petroleum Act, 1934 section by section on LawLens.

Official source: India Code