Madras City Civil Court Act, 1892
An Act to establish an additional Civil Court for the City of Madras
- Act number
- Act 7 of 1892
- Year
- 1892
- Enacted on
- 12-08-1892
- In force from
- 12-08-1892
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession, Civil Law And Procedure
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Official source: India Code