Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970
उच्चतम न्यायालय (दाण्डिक अपीली अधिकारिता विस्तारण) अधिनियम, 1970
An Act to enlarge the appellate jurisdiction of the Supreme Court in regard to criminal matters.
- Act number
- Act 28 of 1970
- Year
- 1970
- Enacted on
- 09-08-1970
- In force from
- 09-08-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession, Criminal Procedure
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Official source: India Code