Naga Hills-Tuensang Area Act, 1957
An Act to provide for the formation of the Naga Hills-Tuensang Area of Assam as an administrative unit.
- Act number
- Act 42 of 1957
- Year
- 1957
- Enacted on
- 29-11-1957
- In force from
- 01-12-1957
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law, Tribal And Minority Affairs
Read the full text of Naga Hills-Tuensang Area Act, 1957 section by section on LawLens.
Official source: India Code