Special Protection Group Act, 1988

विशेष संरक्षा ग्रुप अधिनियम,1988

An Act to provide for the constitution and regulation of an armed force of the Union for providing proximate security to the Prime Minister of India and the former Prime Ministers of India and members of their immediate families and for matters connected therewith.

Act number

Act 34 of 1988

Year

1988

Enacted on

02-06-1988

In force from

01-08-1988

Jurisdiction

Central Act (India)

Subjects

Defence And National Security

Read the full text of Special Protection Group Act, 1988 section by section on LawLens.

Official source: India Code