Tamil Nadu Legislative Council Act, 2010
तमिलनाडु विधान परिषद् अधिनियम, 2010
An Act to provide for the creation of Legislative Council for the State of Tamil Nadu and for matters supplemental, incidental and consequential thereto.
- Act number
- Act 16 of 2010
- Year
- 2010
- Enacted on
- 18-05-2010
- In force from
- 18-05-2010
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Tamil Nadu Legislative Council Act, 2010 section by section on LawLens.
Official source: India Code