Tripura University Act, 2006
त्रिपुरा विश्वविद्यालय अधिनियम, 2006
An Act to establish and incorporate a teaching and affiliating University in the State of Tripura and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 9 of 2007
- Year
- 2007
- Enacted on
- 10-01-2007
- In force from
- 02-07-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Tripura University Act, 2006 section by section on LawLens.
Official source: India Code