Legal Metrology Act, 2009
विधिक मापविज्ञान अधिनियम, 2009
An Act to establish and enforce standards of weights and measures, regulate trade and commerce in weights, measures and other goods which are sold or distributed by weight, measure or number and for matters connected therewith or incidental thereto.
- Act number
- Act 1 of 2010
- Year
- 2010
- Enacted on
- 13-01-2010
- In force from
- 01-03-2011
- Jurisdiction
- Central Act (India)
- Subjects
- Science Standards And Metrology
Read the full text of Legal Metrology Act, 2009 section by section on LawLens.
Official source: India Code