Pension Fund Regulatory and Development Authority Act, 2013
पेंशन निधि विनियामक और विकासप्राधिकरण अधिनियम, 2013
An Act to provide for the establishment of an Authority to promote old age income security by establishing, developing and regulating pension funds, to protect the interests of subscribers to schemes of pension funds and for matters connected therewith or incidental thereto.
- Act number
- Act 23 of 2013
- Year
- 2013
- Enacted on
- 18-09-2013
- In force from
- 01-02-2014
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Pension Fund Regulatory and Development Authority Act, 2013 section by section on LawLens.
Official source: India Code