River Boards Act, 1956

नदी बोर्ड अधिनियम,1956

An Act to provide for the establishment of River Boards for the regulation and development of inter-State rivers and river valleys.

Act number

Act 49 of 1956

Year

1956

Enacted on

12-09-1956

In force from

15-05-1957

Jurisdiction

Central Act (India)

Subjects

Environment Forests And Wildlife

Read the full text of River Boards Act, 1956 section by section on LawLens.

Official source: India Code