Registration of Births and Deaths Act, 1969
जन्म और मृत्यु रजिस्ट्रीकरण अधिनियम, 1969
An Act to provide for the regulation of registration of births and deaths and for matters connected therewith.
- Act number
- Act 18 of 1969
- Year
- 1969
- Enacted on
- 31-05-1969
- In force from
- 01-10-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
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Official source: India Code