Punjab Tenancy Act, 1887
An Act to amend the Law relating to the Tenancy of Land in the Punjab.
- Act number
- Act 16 of 1887
- Year
- 1887
- Enacted on
- 23-09-1887
- In force from
- 1 November 1956
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Agriculture
Read the full text of Punjab Tenancy Act, 1887 section by section on LawLens.
Official source: India Code