Repealing and Amending (Second) Act, 2015

निरसन और संशोधन (दूसरा) अधिनियम, 2015

Ministry of Law and Justice (Legislative Department) The following Act of Parliament received the assent of the President on the 14th May, 2015, and is hereby published for general information:- An Act to repeal certain enactments and to amend certain other enactments. Be it enacted by Parliament in the Sixty-sixth Year of the Republic of India as follows:-

Act number

Act 19 of 2015

Year

2015

Enacted on

14-05-2015

In force from

14-05-2015

Jurisdiction

Central Act (India)

Subjects

Administrative Law

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Official source: India Code