Punjab Reorganisation Act, 1966
पंजाब पुनर्गठन अधिनियम, 1966
An Act to provide for the Reorganisation of the existing State of Punjab and for matters connected therewith.
- Act number
- Act 31 of 1966
- Year
- 1966
- Enacted on
- 18-09-1966
- In force from
- 18-09-1966
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Punjab Reorganisation Act, 1966 section by section on LawLens.
Official source: India Code