Central Reserve Police Force Act, 1949
केन्द्रीय रिजर्व पुलिस बल अधिनियम,1949
An Act to provide for the constitution and regulation of an armed Central Reserve Police Force.
- Act number
- Act 66 of 1949
- Year
- 1949
- Enacted on
- 28-12-1949
- In force from
- 28-12-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Central Reserve Police Force Act, 1949 section by section on LawLens.
Official source: India Code