Departmentalisation of Union Accounts (Transfer of Personnel) Act, 1976
संघ लेखा विभागीकरण (कार्मिक अन्तरण) अधिनियम, 1976
An Act to provide for the transfer of officers serving in the Indian Audit and Accounts Department to any Ministry, Department or office of the Central Government for facilitating the efficient discharge by such Ministry, Department or office of the responsibility in connection with compiling the accounts thereof.
- Act number
- Act 59 of 1976
- Year
- 1976
- Enacted on
- 08-04-1976
- In force from
- 01-03-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
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Official source: India Code