Warehousing (Development and Regulation) Act, 2007
भाण्डागारण (विकास और विनियमन) अधिनियम, 2007
An Act to make provisions for the development and regulation of warehouses, negotiability of warehouse receipts, establishment of a Warehousing Development and Regulatory Authority and for matters connected therewith or incidental thereto.
- Act number
- Act 37 of 2007
- Year
- 2007
- Enacted on
- 19-09-2007
- In force from
- 25-10-2010
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law, Agriculture
Read the full text of Warehousing (Development and Regulation) Act, 2007 section by section on LawLens.
Official source: India Code