National Dental Commission Act, 2023

An Act to regulate the profession of dentistry in the country, to provide for quality and affordable dental education, to make accessible high quality oral healthcare and for matters connected therewith or incidental thereto.

Act number

Act 21 of 2023

Year

2023

Enacted on

11-08-2023

In force from

29-02-2024

Jurisdiction

Central Act (India)

Subjects

Health And Medicine

Read the full text of National Dental Commission Act, 2023 section by section on LawLens.

Official source: India Code