Central Agricultural University Act, 1992
केन्द्रीय कृषि विश्वविद्यालय अधिनियम, 1992
An Act to provide for the establishment and incorporation of a University for the North-Eastern region for the development of agriculture and for the furtherance of the advancement of learning and prosecution of research in agriculture and allied sciences in that region.
- Act number
- Act 40 of 1992
- Year
- 1992
- Enacted on
- 26-12-1992
- In force from
- 26-01-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Education, Agriculture
Read the full text of Central Agricultural University Act, 1992 section by section on LawLens.
Official source: India Code