Calcutta High Court (Extension of Jurisdiction) Act, 1953
कलकत्ता उच्च न्यायालय (अधिकारिता विस्तारण) अधिनियम, 1953
An Act to extend the jurisdiction of the High Court at Calcutta to Chandernagore and the Andaman and Nicobar Islands.
- Act number
- Act 41 of 1953
- Year
- 1953
- Enacted on
- 18-12-1953
- In force from
- 18-12-1953
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Calcutta High Court (Extension of Jurisdiction) Act, 1953 section by section on LawLens.
Official source: India Code