Actuaries Act, 2006

बीमांकक अधिनियम, 2006

An Act to provide for regulating and developing the profession of Actuaries and for matters connected therewith or incidental thereto.

Act number

Act 35 of 2006

Year

2006

Enacted on

27-08-2006

In force from

10-11-2006

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

Read the full text of Actuaries Act, 2006 section by section on LawLens.

Official source: India Code