Post-Graduate Institute of Medical Education and Research, Chandigarh, Act 1966
स्नातकोत्तर आयुर्विज्ञान शिक्षा और अनुसंधान संस्थान, चंडीगढ़ अधिनियम, 1966
An Act to declare the institution known as the Post-Graduate Institute of Medical Education and Research, Chandigarh, to be an institution of national importance and to provide for its incorporation and matters connected therewith.
- Act number
- Act 51 of 1966
- Year
- 1966
- Enacted on
- 17-12-1966
- In force from
- 01-04-1967
- Jurisdiction
- Central Act (India)
- Subjects
- Education, Health And Medicine
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Official source: India Code