Delhi Sikh Gurdwaras Act, 1971
दिल्ली सिख गुरुद्वारा अधिनियम,1971
An Act to provide for the proper management of the Sikh Gurdwaras and Gurdwara property in Delhi and for matters connected therewith.
- Act number
- Act 82 of 1971
- Year
- 1971
- Enacted on
- 30-12-1971
- In force from
- 07-04-1972
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
Read the full text of Delhi Sikh Gurdwaras Act, 1971 section by section on LawLens.
Official source: India Code