Indian Veterinary Council Act, 1984
An Act to regulate veterinary practice and to provide, for that purpose, for the establishment of a Veterinary Council of India and State Veterinary Councils and the maintenance of registers of the veterinary practitioners and for matters connected therewith.
- Act number
- Act 52 of 1984
- Year
- 1984
- Enacted on
- 18-08-1984
- In force from
- 18-08-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine
Read the full text of Indian Veterinary Council Act, 1984 section by section on LawLens.
Official source: India Code