Rajiv Gandhi National Aviation University Act, 2013

राजीव गांधी राष्‍ट्रीय विमानन विश्‍वविद्यालयअधिनियम, 2013

An Act to establish and incorporate a national aviation University to facilitate and promote aviation studies and research to achieve excellence in areas of aviation management, policy, science and technology, aviation environment, training in governing fields of safety and security regulations on aviation and other related fields to produce quality human resources to cater to the needs of the aviation sector and to provide for matters connected therewith or incidental thereto.

Act number
Act 26 of 2013
Year
2013
Enacted on
18-09-2013
In force from
18-11-2013
Jurisdiction
Central Act (India)
Subjects
Education

Read the full text of Rajiv Gandhi National Aviation University Act, 2013 section by section on LawLens.

Official source: India Code