Textiles Committee Act, 1963
टेक्सटाइल समिति अधिनियम, 1963
An Act to provide for the establishment of a Committee for ensuring the quality of textiles and textile machinery and for matters connected therewith.
- Act number
- Act 41 of 1963
- Year
- 1963
- Enacted on
- 03-12-1963
- In force from
- 22-08-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Consumer Protection
Read the full text of Textiles Committee Act, 1963 section by section on LawLens.
Official source: India Code