Bihar Reorganisation Act, 2000
बिहार पुनर्गठन अधिनियम, 2000
An Act to provide for the reorganisation of the existing State of Bihar and for matters connected therewith.
- Act number
- Act 30 of 2000
- Year
- 2000
- Enacted on
- 25-08-2000
- In force from
- 15-11-2000
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Bihar Reorganisation Act, 2000 section by section on LawLens.
Official source: India Code