States Reorganisation Act, 1956
राज्य पुनर्गठन अधिनियम, 1956
An Act to provide for the reorganisation of the States of India and for matters connected therewith.
- Act number
- Act 37 of 1956
- Year
- 1956
- Enacted on
- 31-08-1956
- In force from
- 31-08-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of States Reorganisation Act, 1956 section by section on LawLens.
Official source: India Code