Delhi Motor Vehicles Taxation Act, 1962
An Act to impose a tax on motor vehicles in the Union territory of Delhi and for other matters connected therewith.
- Act number
- Act 57 of 1962
- Year
- 1962
- Enacted on
- 15-12-1962
- In force from
- 01-04-1963
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation, Transport And Motor Vehicles
Read the full text of Delhi Motor Vehicles Taxation Act, 1962 section by section on LawLens.
Official source: India Code