Civil Defence Act, 1968
नागरिक सुरक्षा अधिनियम,1968
An Act to make provision for civil defence and for matters connected therewith.
- Act number
- Act 27 of 1968
- Year
- 1968
- Enacted on
- 24-05-1968
- In force from
- 10-07-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Disaster Management, Defence And National Security
Read the full text of Civil Defence Act, 1968 section by section on LawLens.
Official source: India Code