State Financial Corporations Act, 1951
राज्य वित्तीय निगम अधिनियम, 1951
An Act to provide for the establishment of State Financial Corporations.
- Act number
- Act 63 of 1951
- Year
- 1951
- Enacted on
- 31-10-1951
- In force from
- 01-08-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance, Companies And Corporate Law
Read the full text of State Financial Corporations Act, 1951 section by section on LawLens.
Official source: India Code